Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(4) in The Legislative Councils Act, 1957

(4)As soon as may be after such commencement, elections shall be held to fill--(a) the additional seats allotted to the several council constituencies by the said Order as modified by this Act; and
(b)the additional seats to be filled by persons referred to in clause (b) of sub- section (1), as if those seats had become vacant.