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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Haryana - Subsection

Section 3(1)(i) in The Punjab Money Lending and Debtors' Protection Laws (Extension and Amendment) Act, 1960

(i)the Punjab Regulation of Accounts Act, 1930 (1 of 1930),