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[Cites 0, Cited by 0] [Section 33] [Entire Act]

Union of India - Subsection

Section 33(4) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010

(4)An inert gas system shall be provided in every cargo tank and slop tank in accordance with the provisions of the International Convention on Safety of Life at Sea, 1974 as amended.Part - C Control of Operational Discharges of Oil