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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(v) in Rajasthan Disciplinary Proceedings (Summoning of Witnesses & Production of Documents) Rules, 1960

(v)The form or process shall be the one which is prescribed under General Rules (Civil), 1952 for civil courts in Rajasthan with such variations and modifications as may be necessary.