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[Cites 0, Cited by 0] [Section 2(10)] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(10)(c) in The Assam Highway Act, 1989

(c)form highways not include in clauses (a) and (b), the authority appointed as the "highway authority" under Section 3 or, if no such appointment has been made, the State Government itself;