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Calcutta High Court

Homevista Décor And Furnishings Pvt. ... vs Connect Residuary Private Limited on 6 January, 2022

Author: Prakash Shrivastava

Bench: Prakash Shrivastava

    ORDER                                                                 OD-2
                                  AP/358/2020
                      IN THE HIGH COURT AT CALCUTTA
                        ORIGINAL CIVIL JURISDICTION


         HOMEVISTA DÉCOR AND FURNISHINGS PVT. LTD. AND ANR.
                             VERSUS
                CONNECT RESIDUARY PRIVATE LIMITED


  BEFORE:
  THE HON'BLE CHIEF JUSTICE PRAKASH SHRIVASTAVA
  DATE : 6TH JANUARY, 2022

  [Via Video Conference]
                                                                    APPEARANCE:
                                                         Mr. K.R. Thaker, Advocate
                                                       Ms. Namrata Basu, Advocate
                                                             ......for the applicants.
                                                       Mr. Rupak Ghosh, Advocate
                                                      Mr. Sanjay Kr. Baid, Advocate
                                                            ......for the respondent.

The Court:- Learned counsel for the applicants and respondent are granted time to file compilation of the judgments which they want to rely upon. List on 10th January 2022.

(PRAKASH SHRIVASTAVA, C.J.) sm/s.kumar