Calcutta High Court
Homevista Décor And Furnishings Pvt. ... vs Connect Residuary Private Limited on 6 January, 2022
Author: Prakash Shrivastava
Bench: Prakash Shrivastava
ORDER OD-2
AP/358/2020
IN THE HIGH COURT AT CALCUTTA
ORIGINAL CIVIL JURISDICTION
HOMEVISTA DÉCOR AND FURNISHINGS PVT. LTD. AND ANR.
VERSUS
CONNECT RESIDUARY PRIVATE LIMITED
BEFORE:
THE HON'BLE CHIEF JUSTICE PRAKASH SHRIVASTAVA
DATE : 6TH JANUARY, 2022
[Via Video Conference]
APPEARANCE:
Mr. K.R. Thaker, Advocate
Ms. Namrata Basu, Advocate
......for the applicants.
Mr. Rupak Ghosh, Advocate
Mr. Sanjay Kr. Baid, Advocate
......for the respondent.
The Court:- Learned counsel for the applicants and respondent are granted time to file compilation of the judgments which they want to rely upon. List on 10th January 2022.
(PRAKASH SHRIVASTAVA, C.J.) sm/s.kumar