Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 110] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 110(2) in The Jammu and Kashmir Panchayati Raj Rules, 1996

(2)The Director, Rural Development shall nominate five members out of the panel within fifteen days from the date of receipt of such panel.