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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(2)(vva) in Indian Telegraph Rules, 1951

(vva)[ "Teleprinter Exchange (Telex)" includes a notional telex exchange installed, maintained and controlled by the Telegraph Authority, from where the telex connections may be provided to the subscribers; [Inserted by G.S.R. 719(E), dated 18.8.1987]