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[Cites 0, Cited by 0] [Section 132(1)] [Section 132] [Entire Act]

Union of India - Subsection

Section 132(1)(i) in Finance Act, 2020

(i)no central tax shall be levied or collected in respect of supply of fishmeal (falling under heading 2301), during the period commencing from the 1st day of July, 2017 and ending with the 30th day of September, 2019 (both days inclusive);