Bombay High Court
Nirav Modi vs The State Of Maharashtra And Anr on 15 October, 2019
Author: N.B. Suryawanshi
Bench: S.S. Shinde, N.B. Suryawanshi
Mugdha 1 24-APPA 1075-
19 in APEALST 886-19.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL APPLICATION NO.1075 OF 2019
IN
CRIMINAL APPEAL (ST) NO.886 OF 2019
Nirav Modi ... Applicant
Vs.
State of Maharashtra & Anr. ... Respondents
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Mr. Yashwardhan Tiwari, advocate for the applicant/appellant.
Mrs. S.V. Sonawane, APP for the State.
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CORAM : S.S. SHINDE &
N.B. SURYAWANSHI, JJ.
DATE : 15TH OCTOBER, 2019. P.C. :
At the request of learned counsel appearing for the applicant/appellant, stand over to 18/10/2019.
(N.B. SURYAWANSHI, J.) (S.S. SHINDE, J.) 1 of 1 ::: Uploaded on - 16/10/2019 ::: Downloaded on - 17/10/2019 20:31:20 :::