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Bombay High Court

Nirav Modi vs The State Of Maharashtra And Anr on 15 October, 2019

Author: N.B. Suryawanshi

Bench: S.S. Shinde, N.B. Suryawanshi

   Mugdha                              1                              24-APPA 1075-
                                                            19 in APEALST 886-19.odt


           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                 CRIMINAL APPELLATE JURISDICTION

                  CRIMINAL APPLICATION NO.1075 OF 2019
                                  IN
                   CRIMINAL APPEAL (ST) NO.886 OF 2019

 Nirav Modi                                      ... Applicant
       Vs.
 State of Maharashtra & Anr.                     ... Respondents
                                      -------

 Mr. Yashwardhan Tiwari, advocate for the applicant/appellant.
 Mrs. S.V. Sonawane, APP for the State.

                                      -------

                               CORAM : S.S. SHINDE &
                                       N.B. SURYAWANSHI, JJ.

DATE : 15TH OCTOBER, 2019. P.C. :

At the request of learned counsel appearing for the applicant/appellant, stand over to 18/10/2019.
(N.B. SURYAWANSHI, J.) (S.S. SHINDE, J.) 1 of 1 ::: Uploaded on - 16/10/2019 ::: Downloaded on - 17/10/2019 20:31:20 :::