Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Jharkhand - Subsection

Section 13(2)(iv) in Jharkhand Raksha Shakti University Act, 2016

(iv)he shall be responsible to the Vice Chancellor for the proper discharge of his functions;