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Rajasthan High Court - Jaipur

Krishna Singh Son Of Shri Hari Singh vs Rajasthan Public Service Commission on 4 November, 2020

Author: Satish Kumar Sharma

Bench: Satish Kumar Sharma

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 11876/2020

                                   Krishna Singh Son Of Shri Hari Singh
                                                                                                     ----Petitioner
                                                                      Versus
                                   Rajasthan Public Service Commission
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Munesh Bhardwaj For Respondent(s) :

HON'BLE MR. JUSTICE SATISH KUMAR SHARMA Order 04/11/2020 Learned counsel for the petitioner seeks time to enable him to enquire into the progress if any, subsequent upon the order dated 1-6-2019 of Division Bench in DB Special Appeal Writ No.1046/2018, State of Rajasthan Vs. Indu Bala Kumawat.
Time prayed for is allowed.
List the matter on 19-11-2020.
(SATISH KUMAR SHARMA),J ARUN SHARMA /121 (Downloaded on 04/11/2020 at 09:14:41 PM) Powered by TCPDF (www.tcpdf.org)