Rajasthan High Court - Jaipur
Krishna Singh Son Of Shri Hari Singh vs Rajasthan Public Service Commission on 4 November, 2020
Author: Satish Kumar Sharma
Bench: Satish Kumar Sharma
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 11876/2020
Krishna Singh Son Of Shri Hari Singh
----Petitioner
Versus
Rajasthan Public Service Commission
----Respondent
For Petitioner(s) : Mr. Munesh Bhardwaj For Respondent(s) :
HON'BLE MR. JUSTICE SATISH KUMAR SHARMA Order 04/11/2020 Learned counsel for the petitioner seeks time to enable him to enquire into the progress if any, subsequent upon the order dated 1-6-2019 of Division Bench in DB Special Appeal Writ No.1046/2018, State of Rajasthan Vs. Indu Bala Kumawat.
Time prayed for is allowed.
List the matter on 19-11-2020.
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