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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Kerala - Subsection

Section 61(3) in The Kerala Panchayat Buildings Rules, 2011

(3)The minimum width of open yard all around the building shall be 7.5 metres:Provided that, the minimum open yard mandated above shall not be made applicable for insisting setbacks between the gravestone/graveyard and any building, both within the plot, if the plot is partly or fully used for burial purpose.