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[Cites 0, Cited by 1] [Section 15(4)] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(4)(a) in The Mines And Minerals (Development And Regulation) Act, 1957

(a)the manner in which the District Mineral Foundation shall work for the interest and benefit of persons and areas affected by mining under sub-section (2) of section 9B;