Punjab-Haryana High Court
Sukhchain Singh vs State Of Punjab on 19 March, 2025
Author: Rajesh Bhardwaj
Bench: Rajesh Bhardwaj
Neutral Citation No:=2025:PHHC:037698
326 IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CRM-M-13865-2025
Date of Decision: 19.03.2025
Sukhchain Singh ..... Petitioner
Versus
State of Punjab .......Respondent
CORAM: HON'BLE MR. JUSTICE RAJESH BHARDWAJ
Present: Mr. Amitoj Singh Dhaliwal, Advocate, for
the petitioner.
Mr. J.S. Arora, DAG, Punjab.
Rajesh Bhardwaj, J.
For order, see detailed reasons recorded in a separate order passed today in CRM-M-13642-2025, titled Amandeep Singh vs. State of Punjab.
(RAJESH BHARDWAJ) 19.03.2025 JUDGE sharmila 1 of 1 ::: Downloaded on - 21-03-2025 02:14:00 :::