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[Cites 0, Cited by 0] [Section 47(1)] [Section 47] [Entire Act]

State of Chattisgarh - Subsection

Section 47(1)(b) in The Chhattisgarh Panchayat Raj Adhiniyam, 1993

(b)Agriculture Committee. - For Agriculture, animal husbandry, power, reclamation including soil conservation and contour bunding and fisheries compost manuring, seed distribution and other matters connected with development of agriculture and live-stock.