Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Odisha - Subsection Section 2(3) in The Orissa Taxation (On Goods carried by Roads or Inland Waterways) Act, 1968 (3)"Central godown" in respect of kendu leaves means the godown where such leaves are finally packed and made ready for despatch;
