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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(1) in Orissa Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulation, 2005

(1)The priority for allowing open access shall be decided generally on the criteria that long-term open access customers shall be given priority over short-term open access customers.