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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 3(1)(e) in Arunachal Pradesh Indian Medicine Council Act, 2013

(e)The President shall inform the State Government six months before the expiry of the term of the first Council to enable the Government to constitute the next State Council in accordance with the provisions under section 4