Section 57 in The Darjeeling Gorkha Hill Council Act, 1988
57. Transfer of institution. -
(1)The Government may transfer any institution under its management or control to the General Council, subject to such conditions, limitations and restrictions as may be agreed upon.(2)When an institution is transferred under sub-section (1), all persons employed in the institution shall, with effect from the date of such transfer, [be deemed to be on deputation to the Council] [Words substituted by W.B. Act 3 of 1994.] and the terms and conditions of service of such persons shall not be less advantageous than what they were entitled to immediately before such transfer.
