Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23A] [Entire Act] State of Rajasthan - Subsection Section 23A(4) in The Rajasthan Minor Mineral Concession Rules, 1986 (4)The Committee referred in sub-rule (3) shall select highest bidder among the valid tenders, as selected tenderer;
