Kerala High Court
Unknown vs By Advs.Sri.T.R.S.Kumar on 6 October, 2007
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
FRIDAY, THE 2ND DAY OF FEBRUARY 2018 / 13TH MAGHA, 1939
WP(C).No. 3583 of 2018
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PETITIONER(S)
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K.D. SALKULAN,
KOOTTURINGAL HOUSE, THEKKUMBAGAM,
TRIPUNITHURA.
BY ADVS.SRI.T.R.S.KUMAR,
SRI.SOBIN SOMAN,
SMT.DEENA JOSEPH,
SMT.DEEPA R MENON,
SRI.SWATHY S ANIL.
RESPONDENT(S):
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1. THE REGISTRAR OF NEWS PAPER FOR INDIA,
W. BLOCK NO.8, WING NO:2, R.K. PURAM,
NEW DELHI-110 066.
2. DISTRICT COLLECTOR,
COLLECTORATE, KAKKANAD-682 030,
ERNAKULAM DISTRICT.
3. ADDITIONAL DISTRICT MAGISTRATE,
COLLECTORATE, KAKKANAD-682 030,
ERNAKULAM DISTRICT.
BY SR. GOVT. PLEADER SRI.S. GOPINATHAN.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 02-02-2018, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
rs.
WP(C).No. 3583 of 2018 (W)
APPENDIX
PETITIONER'S EXHIBITS:
EXHIBIT P1: COPY OF THE APPLICATION DATED 06.10.2007.
EXHIBIT P2: COPY OF THE APPROVAL LETTER DATED 13.12.2007.
EXHIBIT P3: COPY OF DECLARATIONS DATED 24.04.2008 AS PER PRB
ACT 1867.
EXHIBIT P4: COPY OF DECLARATIONS DATED 13.06.2008 AS PER PRB
ACT 1867.
EXHIBIT P5: COPY OF DECLARATIONS DATED 13.06.2008 AS PER PRB
ACT 1867.
EXHIBIT P6: COPY OF DECLARATIONS DATED 13.06.2008 AS PER PRB
ACT 1867.
EXHIBIT P7: COPY OF DECLARATIONS DATED 13.06.2008 AS PER PRB
ACT 1867.
EXHIBIT P8: COPY OF THE FIRST PRINT, INDIA MIRROR DATED
02.05.2008.
EXHIBIT P9: COPY OF LETTER DATED 08.09.2008.
EXHIBIT P10: COPY OF DECLARATION DATED 06.11.2008.
EXHIBIT P11: COPY OF DECLARATIONS DATED 07.11.2008.
EXHIBIT P12: COPY OF NOTICE DATED 29.01.2009.
EXHIBIT P13: COPY OF THE REPLY DATED 22.03.2009.
EXHIBIT P14: COPY OF LETTER DATED 17.10.2011.
EXHIBIT P15: COPY OF LETTER DATED 04.11.2015.
EXHIBIT P16: COPY OF LETTER DATED 20.11.2015.
RESPONDENT'S EXHIBITS: NIL.
//TRUE COPY//
P.S. TO JUDGE
rs.
A.MUHAMED MUSTAQUE, J.
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W.P.(C).No.3583/2018
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Dated this the 2nd day of February, 2018
J U D G M E N T
The petitioner approached the first respondent for registration of a Malayalam Weekly Newspaper by name, b