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Kerala High Court

Unknown vs By Advs.Sri.T.R.S.Kumar on 6 October, 2007

        

 
IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                        PRESENT:

                   THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

                 FRIDAY, THE 2ND DAY OF FEBRUARY 2018 / 13TH MAGHA, 1939

                            WP(C).No. 3583 of 2018
                             ---------------------



PETITIONER(S)
-------------


           K.D. SALKULAN,
           KOOTTURINGAL HOUSE, THEKKUMBAGAM,
           TRIPUNITHURA.


           BY ADVS.SRI.T.R.S.KUMAR,
                   SRI.SOBIN SOMAN,
                   SMT.DEENA JOSEPH,
                   SMT.DEEPA R MENON,
                   SRI.SWATHY S ANIL.


RESPONDENT(S):
-------------

      1.   THE REGISTRAR OF NEWS PAPER FOR INDIA,
           W. BLOCK NO.8, WING NO:2, R.K. PURAM,
           NEW DELHI-110 066.

      2.   DISTRICT COLLECTOR,
           COLLECTORATE, KAKKANAD-682 030,
           ERNAKULAM DISTRICT.

      3.   ADDITIONAL DISTRICT MAGISTRATE,
           COLLECTORATE, KAKKANAD-682 030,
           ERNAKULAM DISTRICT.


           BY SR. GOVT. PLEADER SRI.S. GOPINATHAN.


           THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
           ON 02-02-2018, THE COURT ON THE SAME DAY DELIVERED THE
           FOLLOWING:

rs.
WP(C).No. 3583 of 2018 (W)


                                    APPENDIX

PETITIONER'S EXHIBITS:


EXHIBIT P1:      COPY OF THE APPLICATION DATED 06.10.2007.

EXHIBIT P2:      COPY OF THE APPROVAL LETTER DATED 13.12.2007.

EXHIBIT P3:      COPY OF DECLARATIONS DATED 24.04.2008 AS PER PRB
                 ACT 1867.

EXHIBIT P4:      COPY OF DECLARATIONS DATED 13.06.2008 AS PER PRB
                 ACT 1867.

EXHIBIT P5:      COPY OF DECLARATIONS DATED 13.06.2008 AS PER PRB
                 ACT 1867.

EXHIBIT P6:      COPY OF DECLARATIONS DATED 13.06.2008 AS PER PRB
                 ACT 1867.

EXHIBIT P7:      COPY OF DECLARATIONS DATED 13.06.2008 AS PER PRB
                 ACT 1867.

EXHIBIT P8:      COPY OF THE FIRST PRINT, INDIA MIRROR DATED
                 02.05.2008.

EXHIBIT P9:      COPY OF LETTER DATED 08.09.2008.

EXHIBIT P10:     COPY OF DECLARATION DATED 06.11.2008.

EXHIBIT P11:     COPY OF DECLARATIONS DATED 07.11.2008.

EXHIBIT P12:     COPY OF NOTICE DATED 29.01.2009.

EXHIBIT P13:     COPY OF THE REPLY DATED 22.03.2009.

EXHIBIT P14:     COPY OF LETTER DATED 17.10.2011.

EXHIBIT P15:     COPY OF LETTER DATED 04.11.2015.

EXHIBIT P16:     COPY OF LETTER DATED 20.11.2015.


RESPONDENT'S EXHIBITS:       NIL.


                                                          //TRUE COPY//


                                                          P.S. TO JUDGE

rs.

               A.MUHAMED MUSTAQUE, J.
             =========================
                W.P.(C).No.3583/2018
             ~~~~~~~~~~~~~~~~~~~~~~~~~
     Dated this the 2nd day of February,                         2018


                           J U D G M E N T

The petitioner approached the first respondent for registration of a Malayalam Weekly Newspaper by name, b