Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act] State of Odisha - Subsection Section 5(2)(x) in The Orissa Consumer Welfare Fund Rules, 2007 (x)It must not have received similar grant from any other official source, partially or wholly, for the same purpose and for the same period.