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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of West Bengal - Subsection

Section 40(24) in West Bengal Co-operative Societies Rules, 2011

(24)Where an Election Officer is so appointed under sub-rule (22) or sub-rule (23) all reference to Chairman, Presiding Officer or the Board, as the case may be, occurring in this chapter shall be construed as reference to such Election Officer.