Chattisgarh High Court
Smt. Asha Verma vs Vishram Verma 55 Crr/589/2018 Anupam ... on 18 June, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
CRR No.588 of 2018
Smt. Asha Verma Versus Vishram Verma
18/06/2018 Shri Ganesh Burman, Counsel for the Applicant.
Heard on admission.
Issue notice on admission to the respondent on payment of PF within 7
days.
Call for the record of the court below.
List this case immediately after service of notice.
Sd/-
Arvind Singh Chandel Judge yasmin