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[Cites 0, Cited by 0] [Section 3(8)] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(8)(R) in The M.P. Van Upaj other than Timber (Vyapar Viniyaman) Niyam, 1969

(R)Rate per unit of quantity at which Government sells specified forest produce minus all expenses per unit of quantity incurred by the Government till delivery of the specified forest produce to the purchaser.