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[Cites 0, Cited by 0] [Section 121(3)] [Section 121] [Entire Act]

Union of India - Subsection

Section 121(3)(c) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(c)Sub-Lieutenants. - Acting Sub-Lieutenants shall be confirmed in rank with original seniority on the day following the successful completion of their technical courses.