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[Cites 0, Cited by 0] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(2) in The Post Office Savings Certificates Rules, 1960

(2)A fee of 50 paise shall be chargeable on every application for registration of a nomination or of any variation in nomination or cancellation thereof: Provided that no fee shall be chargeable on application for registration of the first nomination.