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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Maharashtra - Subsection

Section 11(4) in The Maharashtra Land Revenue (Boundaries Boundary Marks) Rules, 1969

(4)Any mound, conical or rectangular, within 1.22 metres of which earth has been dug for repairs, and such excavation has affected the stability of the mark or allows water to lodge. Mode of repairs : The excavation shall be filled up.