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State of Maharashtra - Section

Section 331 in The City of Nagpur Corporation Act, 1948

331. Police protection at fairs, etc. - When special police protection is, in the opinion of the State Government, necessary on occasion of any fair, agricultural show or industrial exhibition managed by the Corporation, or for the purpose of guarding houses evacuated through plague or other epidemic, the State Government may provide such protection, and the Corporation shall pay the charges t hereof or such part of them as the State Government considers equitable.