Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Andhra Pradesh - Subsection Section 2(17) in The Andhra Pradesh State Agricultural Council Act, 2020 (17)“Private Consultancy” means consultancy services offered by registered Agricultural/Horticultural Practitioners on self-employment basis;
