Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 113] [Entire Act] State of West Bengal - Subsection Section 113(3) in Kolkata Municipal Corporation Building Rules, 2009 (3)An area up to 25 per cent of the covered area on the particular floor shall be permitted for construction of mezzanine floor.
