Supreme Court - Daily Orders
Canon India Private Limited vs Deputy Commissioner Of Income Tax on 18 April, 2018
Bench: R.K. Agrawal, Abhay Manohar Sapre
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ITEM NO.109 COURT NO.8 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 132/2016
CANON INDIA PRIVATE LIMITED Appellant(s)
VERSUS
DEPUTY COMMISSIONER OF INCOME TAX Respondent(s)
WITH
C.A. No. 1219/2016 (XIV)
C.A. No. 2572/2017 (XIV)
(and IA No.109421/2017-I/A FOR DE-TAGGING SLP BEING CA NO. 2572 OF
2017 FROM CA NO. 132 OF 2016)
C.A. No. 2430/2017 (XIV)
C.A. No. 3070/2017 (XIV)
(and IA No.109423/2017-I/A FOR DE-TAGGING SLP BEING CA NO. 3070 OF
2017 FROM CA NO. 132 OF 2016)
C.A. No. 2703/2016 (XIV)
C.A. No. 4808/2016 (XIV)
C.A. No. 5024/2016 (XIV)
C.A. No. 4809/2016 (XIV)
C.A. No. 5514/2017 (XIV)
C.A. No. 4412/2016 (XIV)
C.A. No. 5909/2016 (XIV)
C.A. No. 5905-5906/2016 (XIV)
C.A. No. 5903/2016 (XIV)
C.A. No. 5904/2016 (XIV)
C.A. No. 6485/2016 (XIV)
C.A. No. 134/2016 (XIV)
C.A. No. 133/2016 (XIV)
C.A. No. 135/2016 (XIV)
C.A. No. 3953/2017 (XIV)
C.A. No. 3954/2017 (XIV)
C.A. No. 138/2016 (XIV)
C.A. No. 137/2016 (XIV)
C.A. No. 136/2016 (XIV)
C.A. No. 139/2016 (XIV)
C.A. No. 141/2016 (XIV)
C.A. No. 140/2016 (XIV)
C.A. No. 2669/2016 (XIV)
C.A. No. 143/2016 (XIV)
C.A. No. 2668/2016 (XIV)
C.A.
Signature Not Verified
No. 142/2016 (XIV)
C.A.
Digitally signed by
SONALI SAUND
Date: 2018.04.19
No. 144/2016 (XIV)
C.A.
13:14:19 IST
Reason: No. 151/2016 (XIV)
C.A. No. 145/2016 (XIV)
C.A. No. 147/2016 (XIV)
C.A. No. 11110-11111/2016 (XIV)
(and IA No.119430/2017-AMENDMENT IN CAUSE TITLE)
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C.A. No. 146/2016 (XIV)
C.A. No. 148/2016 (XIV)
C.A. No. 3937/2017 (XIV)
C.A. No. 150/2016 (XIV)
C.A. No. 149/2016 (XIV)
C.A. No. 521/2016 (XIV)
C.A. No. 527/2016 (XIV)
C.A. No. 526/2016 (XIV)
C.A. No. 152/2016 (XIV)
C.A. No. 8403/2017 (XIV)
C.A. No. 8404/2017 (XIV)
(Diary No. 14685/2017 is linked to Diary No. 14681/2017 as both are
@ common order.)
C.A. No. 11201/2017 (XIV)
(IA No.80934/2017-CONDONATION OF DELAY IN FILING and IA
No.80937/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
C.A. No. 15498/2017 (XIV)
(IA No.90874/2017-CONDONATION OF DELAY IN FILING and IA
No.90879/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
C.A. No. 17811/2017 (XIV)
(IA No.103152/2017-CONDONATION OF DELAY IN FILING and IA
No.103155/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
C.A. No. 19984/2017 (XIV)
(IA No.123693/2017-CONDONATION OF DELAY IN FILING and IA
No.123695/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
C.A. No. 21852/2017 (XIV)
(FOR ADMISSION and I.R. and IA No.129900/2017-CONDONATION OF DELAY
IN FILING and IA No.129902/2017-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
C.A. No. 1826/2018 (XIV)
(IA No.14992/2018-CONDONATION OF DELAY IN FILING)
Date : 18-04-2018 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Parties: Mr. K. Radhakrishnan, Sr. Adv.
Mr. Y.P. Adhyaru, Sr. Adv.
Mr. Arijit Prasad, dv.
Mr. D.L. Chidananda, Adv.
Ms. Rashmi Malhotra, Adv.
Mr. Arijit Prasad, Adv.
Ms. Sadhana Sandhu, Adv.
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Ms. Gargi Khanna, Adv.
Mrs. Anil Katiyar, AOR
Mr. Ajay Vohra, Sr. Adv.
Mr. Neeraj Jain, Adv.
Mr. Aniket D. Aggarwal, Adv.
Ms. Kavita Jha, AOR
Mr. H. Raghavendra Rao, AOR
Mr. Anil Kumar Gautam, AOR
Mr. Ambhoj Kumar Sinha, AOR
Mr. Kishore Kunal, AOR
Mr. H. Raghavendra Rao, AOR
Ms. Kavita Jha, AOR
Mr. Pukhrambam Ramesh Kumar, AOR
Mr. Anil Kumar Gautam, AOR
Mr. Ambhoj Kumar Sinha, AOR
Mrs. Anil Katiyar, AOR
Ms. Pooja Dhar, AOR
Mr. Kishore Kunal, AOR
Mr. Shekhar Prit Jha, AOR
Mr. V. N. Raghupathy, AOR
Mr. Harish Pandey, AOR
UPON hearing the counsel the Court made the following
O R D E R
At the request of Mr. K.Radhakrishnan, learned Senior counsel, list these matters in July,2018.
(SONALI SAUND) (ANITA RANI AHUJA) SENIOR PERSONAL ASSISTANT COURT MASTER