Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 24 in The Industrial Finance Corporation Act, 1948 24. Limit of accommodation .-[ Repealed by the Industrial Finance Corporation (Amendment) Act, 1982 (2 of 1982), section 13 (w.e.f. 12-3-1982).]
