Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Kerala - Section Section 12 in Kerala Town and Country Planning Act, 2016 12. District Planning Area. - For the purposes of this Act, the area of a District in the State, shall be deemed to be the District Planning Area.
