Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Karnataka - Section Section 14 in C.M.R University Act, 2013 14. The Pro-Visitor. (1)The Hon’ble Minister for Higher Education, Government of Karnataka shall be the pro-visitor of the University:-(2)The pro-visitor shall, when the Visitor is absent, preside at the Convocation of the University for conferring degrees and diplomas.
