Section 12 in The Tamil Nadu Agricultural Lands Record Of Tenancy Rights Act, 1969
12. Penalty for furnishing false information.
- If any person who is under an obligation to furnish any information under this Act, furnishes any information which he knows, or has reason to believe, to be false, he shall be punishable with imprisonment for a term which may extend to three months or with fine which may extend to one thousand rupees.
