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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Andhra Pradesh - Subsection

Section 17(1) in Nehru Outer Ring Road, Hyderabad (Toll) Rules, 2012

(1)If any driver, Owner or Person in charge of a mechanical vehicle does not pay or refuses to pay the fee for use of Outer Ring Road his or her vehicle shall not be allowed to use such section of Outer Ring Road and in case such vehicle obstructs the normal flow of traffic, the user foe collecting agency may get such obstructing vehicle removed from the Outer Ring Road and the fee shall be recovered from the registered owner of the mechanical vehicle.