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[Cites 0, Cited by 13] [Entire Act]

Union of India - Section

Section 10 in Assam University Act, 1989

10. Officers of the University.-

The following shall be the officers of the University:-
(1)the Chancellor;
(2)the Vice-Chancellor;
(3)the Pro-Vice-Chancellor;
(4)the Deans of Schools;
(5)the Registrar;
(6)the Finance Officer; and
(7)such other officers as may be declared by the Statutes to be officers of the University.