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[Cites 0, Cited by 0] [Section 61(14)] [Section 61] [Entire Act]

State of Odisha - Subsection

Section 61(14)(n) in The Orissa Factories Rules, 1950

(n)For determining the exit required, the occupant load shall be reckoned on the basis of actual number of occupants within any floor area or 10 square metres per person whichever is more.