Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 266 in Rules of Procedure and Conduct of Business in Lok Sabha

266. Sittings in private.

- The sittings of a Committee shall be held in private.