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[Cites 0, Cited by 18] [Section 55] [Entire Act]

Union of India - Subsection

Section 55(4) in The Registration Act, 1908

(4)Index No. III shall contain the names and additions of all persons executing every will and authority entered in Book No. 3, and of the executors and persons respectively appointed thereunder, and after the death of the testator or the donor (but not before)the names and additions of all persons claiming under the same.