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[Cites 0, Cited by 0] [Section 125(1)] [Section 125] [Entire Act]

State of Maharashtra - Subsection

Section 125(1)(b) in The Mumbai Municipal Corporation Act, 1888

(b)an estimates of all balances, if any (other than balances shown in the [accounts maintained under sections [123A [* *] [This portion was substituted for the portion account maintained under section 123A by Bombay 7 of 1950, Section 15(1)(b).] and 123C] which will be available for re-appropriation of expenditure at the commencement of the next ensuing official year;