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[Cites 0, Cited by 0] [Section 44(15)] [Section 44] [Entire Act]

State of Uttarakhand - Subsection

Section 44(15)(f) in Uttarakhand Self Reliant Co-Operatives Act, 2003

(f)specify the gross remuneration and/or honorarium and/or allowances paid and/or value of benefits provided, if any, to the chief executive, any of the office bearers, or Directors, in the financial year under audit;