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Rajasthan High Court - Jaipur

Durga Prasad Saini S/O Bopal Ram vs Ajmer Vidhyut Vitaran Nigam on 2 May, 2022

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 19794/2019

                                   Durga Prasad Saini S/o Bopal Ram
                                                                                                      ----Petitioner
                                                                      Versus
                                   Ajmer Vidhyut Vitaran Nigam & Ors.
                                                                                                   ----Respondents


                                   For Petitioner(s)        :     None Present
                                   For Respondent(s)        :



                                          HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

                                                                       Order

                                   02/05/2022

                                         None appears for the petitioner.

List the matter after a week.

(MAHENDAR KUMAR GOYAL),J PRAGATI/73 (Downloaded on 02/05/2022 at 09:28:35 PM) Powered by TCPDF (www.tcpdf.org)