Rajasthan High Court - Jaipur
Durga Prasad Saini S/O Bopal Ram vs Ajmer Vidhyut Vitaran Nigam on 2 May, 2022
Author: Mahendar Kumar Goyal
Bench: Mahendar Kumar Goyal
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 19794/2019
Durga Prasad Saini S/o Bopal Ram
----Petitioner
Versus
Ajmer Vidhyut Vitaran Nigam & Ors.
----Respondents
For Petitioner(s) : None Present
For Respondent(s) :
HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL
Order
02/05/2022
None appears for the petitioner.
List the matter after a week.
(MAHENDAR KUMAR GOYAL),J PRAGATI/73 (Downloaded on 02/05/2022 at 09:28:35 PM) Powered by TCPDF (www.tcpdf.org)