Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 94 in The U.P. Co-operative Societies Employees Service Regulations, 1975

94.

A co-operative society falling under the purview of the Employees Provident Fund Act., 1952 (Act No. 19 of 1952) shall, notwithstanding the provisions of the foregoing regulation of this chapter, comply with the provisions and the requirements of the said Act.