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[Cites 0, Cited by 0] [Section 8E] [Entire Act]

State of Punjab - Subsection

Section 8E(a) in Indian Stamp Act, 1899

(a)conversion of a branch of a bank into a wholly owned subsidiary of the bank or transfer of shareholding of a bank to a holding company of the bank in terms of the scheme or guidelines of the Reserve Bank of India shall not be liable to duty under t his Act or any other law for the time being in force; or