Supreme Court - Daily Orders
Mukesh Kumar vs State Of Rajasthan And Another on 3 July, 2015
Bench: Fakkir Mohamed Ibrahim Kalifulla, Uday Umesh Lalit
ITEM NO.19 COURT NO.7 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 4587/2015
(Arising out of impugned final judgment and order dated 04/03/2015
in SBCMP No. 383/2014 passed by the High Court of Rajasthan at
Jodhpur)
MUKESH KUMAR Petitioner(s)
VERSUS
STATE OF RAJASTHAN AND ANOTHER Respondent(s)
(with appln. (s) for exemption from filing O.T. and interim relief)
Date : 03/07/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. Yunus Malik,Adv.
Mr. Kunwarjeet Singh,Adv.
Mr. Aman Malik,Adv.
Mr. Sanjeev Agarwal,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
We are not inclined to entertain this special leave petition, which is dismissed.
(NARENDRA PRASAD) (SHARDA KAPOOR)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Narendra Prasad
Date: 2015.07.03
16:00:28 IST
Reason: