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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(1)(b) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014

(b)the parents or guardian of such juvenile about the apprehension of the juvenile, the address of the Board, where the juvenile will be produced and the date and time when the parents or guardian need to be present before the Board; and