Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 77] [Entire Act] State of Jharkhand - Subsection Section 77(b) in The Jharkhand Agricultural Produce Markets Rules, 2000 (b)in any of the securities specified in section 20 of the Indian Trusts Act, 1882 (II of 1882) provided that no investment shall be made on the mortgage of immovable property.
